Karnataka High Court
Sannali Hanumanthappa S/O. Sannalappa vs Sidappa S/O. Yenagi on 15 April, 2024
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NC: 2024:KHC-D:6338
WP No. 104446 of 2018
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 15TH DAY OF APRIL, 2024
BEFORE
THE HON'BLE MR JUSTICE M.I.ARUN
WRIT PETITION NO. 104446 OF 2018 (GM-CPC)
BETWEEN:
SANNALI HANUMANTHAPPA S/O. SANNALAPPA,
AGE 61 YEARS, OCC: AGRICULTURE,
R/O. HANSI VILLAGE, H B HALLI,
DIST: BELLARI-583212.
... PETITIONER
(BY SRI. B.K MALLIGAWAD, ADVOCATE - ABSENT)
AND:
1. SIDAPPA S/O. YENAGI VIRUPAKSHAPPA,
AGE 61 YEARS, OCC: AGRICULTURE,
R/O. HANAASI VILLAGE, H B HALLI TALUK,
DIST: BELLARI-583212.
VISHAL
NINGAPPA
PATTIHAL 2. SMT. JAYAMMA W/O. BHOJARAJ,
Location: HIGH COURT
OF KARNATAKA
AGE 64 YEARS, OCC: HOUSEHOLD,
DHARWAD BENCH
Date: 2024.04.15
16:18:03 +0530
R/O. HANAASI VILLAGE, H B HALLI TALUK,
DIST: BELLARI-583212.
... RESPONDENTS
(BY SRI. R V ITAGI & P G KULKARNI, ADVOCATES)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
THE IMPUGNED PROCEEDINGS PENDING BEFORE THE HON'BLE
CIVIL JUDGE AND JMFC AT HAGARIBOMMANAHALLI, IN CIVIL
MISCELLANEOUS PETITION NO.09/2016, ANNEXURE-A & ETC.,
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NC: 2024:KHC-D:6338
WP No. 104446 of 2018
THIS PETITION, COMING ON FOR PRL. HEARING
B-GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
None appears for the petitioner. The writ petition is of the year 2018. It appears that the petitioner is not interested in prosecuting the petition. The petition is dismissed for non-prosecution.
Sd/-
JUDGE Vnp* List No.: 1 Sl No.: 19