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Karnataka High Court

Sannali Hanumanthappa S/O. Sannalappa vs Sidappa S/O. Yenagi on 15 April, 2024

                                                  -1-
                                                         NC: 2024:KHC-D:6338
                                                          WP No. 104446 of 2018




                                IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH

                              DATED THIS THE 15TH DAY OF APRIL, 2024

                                                BEFORE

                                THE HON'BLE MR JUSTICE M.I.ARUN

                            WRIT PETITION NO. 104446 OF 2018 (GM-CPC)

                       BETWEEN:

                       SANNALI HANUMANTHAPPA S/O. SANNALAPPA,
                       AGE 61 YEARS, OCC: AGRICULTURE,
                       R/O. HANSI VILLAGE, H B HALLI,
                       DIST: BELLARI-583212.
                                                                 ... PETITIONER
                       (BY SRI. B.K MALLIGAWAD, ADVOCATE - ABSENT)

                       AND:

                       1.   SIDAPPA S/O. YENAGI VIRUPAKSHAPPA,
                            AGE 61 YEARS, OCC: AGRICULTURE,
                            R/O. HANAASI VILLAGE, H B HALLI TALUK,
                            DIST: BELLARI-583212.
VISHAL
NINGAPPA
PATTIHAL               2.  SMT. JAYAMMA W/O. BHOJARAJ,
Location: HIGH COURT
OF KARNATAKA
                           AGE 64 YEARS, OCC: HOUSEHOLD,
DHARWAD BENCH
Date: 2024.04.15
16:18:03 +0530
                           R/O. HANAASI VILLAGE, H B HALLI TALUK,
                           DIST: BELLARI-583212.
                                                                ... RESPONDENTS
                       (BY SRI. R V ITAGI & P G KULKARNI, ADVOCATES)

                            THIS WRIT PETITION IS FILED UNDER ARTICLES 226 &
                       227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
                       THE IMPUGNED PROCEEDINGS PENDING BEFORE THE HON'BLE
                       CIVIL JUDGE AND JMFC AT HAGARIBOMMANAHALLI, IN CIVIL
                       MISCELLANEOUS PETITION NO.09/2016, ANNEXURE-A & ETC.,
                              -2-
                                   NC: 2024:KHC-D:6338
                                     WP No. 104446 of 2018




    THIS PETITION, COMING ON FOR PRL. HEARING
B-GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:

                          ORDER

None appears for the petitioner. The writ petition is of the year 2018. It appears that the petitioner is not interested in prosecuting the petition. The petition is dismissed for non-prosecution.

Sd/-

JUDGE Vnp* List No.: 1 Sl No.: 19