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State of Rajasthan - Section

Section 10 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

10. Reservation of vacancies for women.

- Reservation of vacancies for woman candidates shall be 30% category-wise in direct recruitment out of which 8% shall be for widows and 2% for divorced woman candidates. In the event of non-availability of eligible and suitable widows and divorced woman candidates in a particular year, the vacancies so received for widows and divorced woman candidates shall be filled up by other woman candidate's and in the event of non- availability of eligible and .suitable woman candidates, the vacancies so reserved for them shall be filled by male candidates and such vacancies shall not be carried forward to the subsequent year and the reservation shall be treated as horizontal reservation i.e. the reservation of woman candidates shall be adjusted proportionately in the respective category to which the woman candidates belong.Explanation. - In the case of widow, she will have to furnish a certificate of death of her husband from the Competent Authority and in case of divorce she will have to furnish the proof of divorce.