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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1) in The West Bengal Acupuncture System Of Therapy Act, 1996.

(1)with the approval of the State Government, to establish institutions teaching the Acupuncture system of medicine and to grant or refuse affilitation to such institutions or to withdraw, after giving the authority of an institution an opportunity to show cause against the action proposed to be taken, such affiliation;