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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in Investor Education and Protection Fund Authority (Form and Time of Preparation of Annual Report) Rules, 2018

(f)"Investor" means any person, who has invested money in shares, or debentures, bond or deposits under a scheme or plan of a company registered under the Act;