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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(iii) in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

(iii)Inter-se seniority amongst direct recruit and promoted candidates and in case of recruitment by way of promotion and direct recruitment under the same calendar year, the promotees shall rank senior.