Supreme Court - Daily Orders
Anuj Kumar vs M/S Franchise India Brands Limited on 5 July, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.22 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11875/2023
(Arising out of impugned final judgment and order dated 24-04-2023
in O.M.P.(T)(COMM.) No. 32/2023 passed by the High Court of Delhi
at New Delhi)
ANUJ KUMAR Petitioner(s)
VERSUS
M/S FRANCHISE INDIA BRANDS LIMITED Respondent(s)
(FOR ADMISSION )
Date : 05-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Abhisth Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 28 July 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.07.05
16:37:45 IST
Reason: