Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19K] [Entire Act]

Union of India - Subsection

Section 19K(2) in Patent Rules, 2003

(2)Claims relating to inventions in respect of which no International Search Report has been established shall not be the subject of international preliminary examination.