Section 3(2)(b) in The Estate Duty (Distribution) Act, 1962

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(b) in The Estate Duty (Distribution) Act, 1962

(b)"net proceeds" includes the estate duty the payment whereof has been accepted in accordance with the provisions of, section 52 of the Estate Duty Act, 1953 (34 of 1953);

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(2)(b) in The Estate Duty (Distribution) Act, 1962