Section 3(b) in The Immigrants (Expulsion From Assam) Act, 1950
(b)the [Government of Assam, Meghalaya] or Nagaland] [Substituted by the State of Nagaland (Adaptation of Laws on Union Subjects) order, 1965, for "Government of Assam" (w.e.f. 1-12-1963). Substituted by the North-Eastern Areas (Reorganisation) (Adaptation of Laws on Union Subjects) Order, 1974, for "Government of Assam" (w.e.f. 21-1-1972). ]or any officer subordinate to that Government.
