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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(4) in Kolkata Municipal Corporation Building Rules, 2009

(4)In case of rehabilitation of tenants for shop or any habitable room or for a new shop in the ground floor in excess of mandatory car parking space, a plinth height of 30.0 cms. may be allowed.