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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(e) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(e)on completion of work, left over building material, article or other substance or debris are disposed off as soon as possible to avoid any hazard to any traffic or person.