Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 16] [Entire Act] Union of India - Subsection Section 16(6) in Gold (Control) Act, 1968 (6)For the purposes of this section, "family" shall be deemed to consist of-(i)the husband, wife and one or more minor children, or(ii)any two or more of them, but shall not be deemed to include any other person.
