Section 187(2)(iv) in The Navy (Pension) Regulations, 1964

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Union of India - Subsection

Section 187(2)(iv) in The Navy (Pension) Regulations, 1964

(iv)When the first four days of a month are public holidays on which pensions are not disbursed by treasuries '[or Pension pay Master] in India, the head of local administration may, if he thinks fit, direct the payment, on the last working day before the holidays, of pension bills of pensioners drawing pensions of Rupees one hundred or less.

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Union of India - Subsection

Section 187(2)(iv) in The Navy (Pension) Regulations, 1964