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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(x) in The Meghalaya School Education Act, 1981

(x)"Educational institution" means a recognised school or an institution (including a boarding house or hostel or all other premises attached to it), other than a school or an institution imparting religious education only, by whatever name called, the management of which is carried on, either exclusively or among other activities, the activity of imparting education therein :