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Supreme Court - Daily Orders

J. Srinivasa Rao vs N.V. Subba Rao on 18 October, 2016

Bench: Anil R. Dave, L. Nageswara Rao

                                          IN THE SUPREME COURT OF INDIA
                                          CIVIL APPELLATE JURISDICTION


                               R.P.(C) NO. 3472/2016 IN SLP(C) NO. 24579/2016


                         J. SRINIVASA RAO                                        PETITIONER(S)


                                                        VERSUS

                         N.V. SUBBA RAO                                          RESPONDENT(S)


                                                   O R D E R

Having perused the Review Petition and the connected papers with meticulous care, we do not find any justifiable reason to entertain this review petition.

The review petition is, accordingly, dismissed.

.................................J. [ANIL R. DAVE] .................................J. [L. NAGESWARA RAO] NEW DELHI;

OCTOBER 18, 2016.





Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2016.10.20
16:18:36 IST
Reason:
CHAMBER MATTER                                        SECTION XIIA

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) NO. 3472/2016 IN SLP(C) NO. 24579/2016 J. SRINIVASA RAO PETITIONER(S) VERSUS N.V. SUBBA RAO RESPONDENT(S) Date : 18/10/2016 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE L. NAGESWARA RAO By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(NARENDRA PRASAD) (SNEH BALA MEHRA) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)