Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 119] [Section 14] [Entire Act] Union of India - Subsection Section 14(b) in The Foreigners Act, 1946 (b)does any act in violation of the conditions of the valid visa issued to him for his entry and stay in India or any part thereunder;
