Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

1. Short title and commencement.

(1)These rules may be called the Orissa Panchayat Samiti Accounting Procedure Rules, 2002.
(2)They shall come into force on the date of their publication in the Orissa Gazette.