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State of Kerala - Section

Section 50 in The Kerala Panchayat Buildings Rules, 2011

50. Doorways.

(1)Every exit doorway shall open into an enclosed stairway or a horizontal exit or a corridor or passageway providing continuous and protected means of egress.
(2)No exit doorway shall be less than 75 cm., in the case of residential and 1.2 metres in the case of all other occupancies.