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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(8)(iv) in The M.P. Municipal Service (Executive) Rules, 1973

(iv)the orders, if any, made by the State Government and the report of the authority making the inquiry, in regard to the inquiry; and