Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Haryana - Subsection Section 8(v) in Shri Krishna Ayush University Kurukshetra Act, 2016 (v)to educate the public with regard to the requirement of, and opportunities for the advancement of learning and dissemination of knowledge;
