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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Assam - Subsection

Section 62(3)(a) in Assam Panchayat (Constitution) Rules, 1995

(a)Subject to the provisions of the Act, the availability of a functional sanitary toilet in his/her residence shall be part of the affidavit at the time of filing nominations.