Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 73 in The Appellate Side Rules of The High Court at Calcutta 73. The Deputy Registrar shall endorse the date of receipt on all vakalatnamas and mukhtarnamas in all cases in the High Court in its appellate jurisdiction.
