Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(h) in The Punjab Cotton Ginning and Pressing Factories Rules, 1965

(h)Whether the applicant is a firm whether any member thereof singly or in collaboration with any body else, holds a licence, has applied for licence or intends to apply for a licence for another factory in the State. If so the names of such factory or factories and the stations where located.