Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 4 in The Maharashtra Extension of Municipal Limits (Validation) Act, 1967 4. Repeal of Maharashtra Ordinance I of 1967. - The Maharashtra Extension of Municipal Limits (Validation) Ordinance, 1967, is hereby repealed.
