Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Chattisgarh High Court

Roshan Kumar Gupta vs State Of Chhattisgarh 34 Crr/1114/2017 ... on 15 January, 2018

           HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                           CRR No. 1138 of 2016

           Roshan Kumar Gupta Versus State of Chhattisgarh




15/01/2018

Mr. C.J.K. Rao, Advocate for the Applicant.

Mr. Rajkumar Jaiswal, Panel Lawyer for the State. Heard on 01/2017, an application for exemption from personal appearance before this Court.

For the reasons mentioned in the application, the same is allowed.

Now the applicants shall appear before the Trial Court on 15th of March, 2018 and on all subsequent dates given by the said Court.

List this matter in due course.

Sd/-

Arvind Singh Chandel Judge Rahul