Bombay High Court
Ecogreen Cleantech Pvt Ltd And Anr vs Iifl Wealth Finance Ltd on 26 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 933-CARBPL-1160-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION (L) NO. 1160 OF 2018
Ecogreen Cleantech Pvt. Ltd. and another ... Petitioners
Versus
IIFL Wealth Finance Ltd. ... Respondent
Mr. Prathamesh Bhargude alongwith Mr. Ranjeet Shinde, Ms. Devashree Tulankar
instructed by Kalyani Tulankar for the Petitioners.
Mr. Piyush Raheja instructed by Dua Associates for the Respondent.
CORAM : S.J. KATHAWALLA, J.
DATED : 26th OCTOBER, 2018 P.C.:
1. Stand over to 30th October, 2018.
2. In the meantime, earlier order to continue.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 03:45:11 :::