Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 48 in West Bengal Estates Acquisition Act, 1953 48. Costs of preparation of record-of-rights. The cost of preparation of record-of-rights prepared or deemed to have been prepared under this Chapter shall be borne by the State Government.
