Andhra Pradesh High Court - Amravati
S. Surekha vs Tirumala Tirupati Devasthanam on 13 April, 2022
PLL OEL LRRD tly IN THE HiGH COURT OF ANDHRA PRanesy AY AMARAVATI (Special egal urisdiction) WEDNESDAY, THE T SENTH DAY OF 4 APRYL 0 o> TWO THC USA NDS AND T PVENTY WO a 'PRESENT: . THE HONOQURABL ESRI g JUSTICE RAVI NATH TILMAR: WRIT PETITION No- a3800 OF 2024 Sehvesn: 1. 8. Surskct 8, Dle ¥. Shivarama, Aged 43 years Cee. OPP Operat ror, Ofo. Chie a < : Ediior, TT ss Prass ¢ Compound © Rig FENG 3.4 SITPRO? Chis Hoar Distring, 2. ©. Nirmala Devi, [vo 7. p OArambaian, Aged 4a yee rs, Ooo. OTP Operates Ofo.Ch lef Editar, TTD Press Compau nat Rio OD No ta. "37, Bhavani Nagar, Hrupat-si7so4 Chittoor 8 District QM, Reddy Prasad, So M. Reddenna, Aned 5 ged 50 Years, Ou OTP Operstor, Ofo. Chief Eaj for, TTD Press Soempou ind, RYp DNe 4. S778, 2nd Moor, Giipuram, Thru math SUYSOP Chites or District. 4M Manasa, Dio NL Mohan Kumar Aged 31 years. Gee, f ee Petar Ovo. Chief Edlor, TTD Press Compound, Rs D.Ne. 12-5820 547501. CRiffoar Custrot, a 8. Vaishnav, Do re R. Sun Wdraraian, Aged 45 years, Occ. OTP Operator, Ois.€ Chiet Editor. FPO Prase Ce: MpOUrE, Ryo D Ao 7. 1a R. NN Mads Street, \ hoy oa we, SKE Nagar, Nrupail. Firupa-§ 17504. Chifte oF District. 5 ae 3S . GM. Subbarathnamma, Dv Late MM. Gangalah A, Aged 39 years, Oceo. OTP Operator, M0 Chief Editor, TTD pp ess Compound, Ra fh No.4-8-28 NOB N. vo ony, Boommage inte, Tirupati 217801, Chittoor Distrnt ae i Karuna, Of J Salbah . Agad 38 years, Qec, OTP 'Operator, Ovo. Chief Eng Ror TTD Press Compound, Rio DL Ae. §-98/9, Rott 'anal . Near Kglakande Factory, Frupatl (uy banh-S17 50 Hf, Ghittuor Dist: fet, 8 AR. Chandrasekhar Sfo A. Rarngewamy, Aged ST years, Qos, OTe Operator, fo. Ghief Editor TD Press GCompaune, Ria t D.No. 18- 0 Vieynakapuram MEP), Salravada MM), Ping TPS82, Chittoor Dist et. Pathioners AND Trumaia Ty fupatl Devasthanam, Rep. by is Executive Oftver, Thrupati . CAixeor Uisiriot Respondent Fetiton under Article 225 pf the Cons} we en of india Braying that ins the Oyu ces Stated in the affigeyit Hed Ine th. the High Court Tey be ples aSsd to IS ethos servioes of the petianer as DTP ct the respondent organization a regu Operator « wal the date on which # ngaged | dy the TTD with af consequential benefits and f or to pay the > min imum ¢ UNS ses vale atiached fo the past af DTP Operator Rall consequential benef is by ve ang ihe action of the respondents in not dei Ing al white extending such benefits to several others, who are similarly of Whi as bad, ie egal, arbilrary, discrim! inatory, urisir and unconstii ona) py SUBNCe of AVL af Mandamus a io save a Writ, Order or Direction in the i Mlerest of fustice . IA NO: 1 OF 2024 Petition under Section 191 CPC praying that in in the cay oe mae sted in ns Savil Hed in support of the writ petition, the High Court may be pleased to a sation eee He Javasthanar io reconsider the ec clain of the petitioners for reguiariz zalion on irs tine scale and other perke such as OA, HRA, PCA, UR, CCA § cisposal of WP 23800 of 8024, on the Hie of the High Cour, BEY aS Mt ine Sa r engin {hey henehits arc, Rena: [ANG: 2 OF 2024 ihe circumstances stated In the SOUT may bes please sch fo di rect the d S anc not to change fhe status of Rea RA y "under Section 181 CPC praying tha Valkuntaoura: m, Thru upat the petitioners ¢ anc cont sdtions existing as of AQ. panding ¢ posal af WP p23 3800 Mad herein and the High Court Orders de 2O.10. 2027, & O17 2081,23.14 2024 30.1. 2082, ae. 53. 2022 and OF oe 2028 upon he paring ihe arge amens oF Sri J gudheer Advocate for the Petitioners, &h 4 Set © Sindhu Kumar ; Standing counsel for TPO for Ressondent, to 59 Court made the 2 f showing. The patition coming oF for hear mg. LGN pen using the Patition and the ahick ORDER:
a} jet on 20.04.2022 along with WLP. Ne 2Stig of 2024. interim order granted eartier is extended HH the next date of fisting." 8/3. Hela Naidu .
ASSISTANT REGISTRAR cor ASSISTANT REGISTRAR Te, 4 One GCto SA.
> One CO to Gmi © Amaravati [OPUC} & Cine spare cupy Lia Soniist at ms at High Cauriar AR. at annnittbetaita tttttt EEE HIGH COURT RAT DATEDISAM 2022 NOTE: LIST OS 39,.04,2022 ALONG WPPH W.B.ND23799 OF 2821. ORDER WP No. 2388 af 2021 EXTENSION OF EARLIER INTERIM ORDER AEE