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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(7) in Orissa Minor Minerals Concession Rules, 2004

(7)An application for renewal of mining/quarry lease shall be made at least ninety days before the expiry of lease to the Competent authority. An application for renewal of mining/quarry lease shall be disposed of before expiry of the lease term.Chapter-II Grant of Prospecting License for Decorative Stone