Himachal Pradesh High Court
School Management Committee Gps Olwa vs State Of H.P. & Others on 24 February, 2026
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
School Management Committee GPS Olwa versus State of H.P. & Others .
CWP No.9706 of 2024 24.02.2026. Present: Mr. Kush Sharma and Mr. Jagmohan Sharma, Advocates, for the petitioner.
Mr. Ramakant Sharma, Additional Advocate General, for the respondents-
of State.
Reply as well as rejoinder thereto stand rt filed.
Learned Additional Advocate General submits that in view of the information placed on record with the rejoinder, fresh instructions are required to be taken before addressing the arguments and therefore, as prayed, matter is adjourned for consideration on 24.03.2026.
Interim to continue till further order.
(Vivek Singh Thakur) Judge (Ranjan Sharma) February 24, 2026 Judge [Shivender] ::: Downloaded on - 24/02/2026 20:34:20 :::CIS