Section 2(f) in Punjab Apartment and Property Regulation Act, 1995
(f)"association" means an association consisting of all the apartment owners in a building acting as a group in accordance with the bye-laws made by the association under the Punjab Apartment Ownership Act, 1995 [and includes or an association formed under section 17-A of this Act;] [Substituted ';' by Punjab Act No. 21 of 2014, dated 27.8.2014.]
