Section 70 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016
70. Provident Fund, Gratuity, Pension and any other benefit Scheme.
- All the permanent employees of the University shall be entitled to the benefit of the pension or provident fund and gratuity in accordance with such regulations as may be framed in that behalf by the Executive Council in accordance with the prevailing government rules.Chapter-VIII University Review Commission
