Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(11) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966 (11)"Transport permit" means a permit issued under clause (b) of sub-section (2) of Section 5 for transport of tendu leaves;
