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State of Assam - Section

Section 3 in Assam Game and Betting Act, 1970

3. Amendment of Section 2 of Central Act 3 of 1867.

- For Section 2 of the Public Gambling Act, 1867 the following shall be substituted, namely :"2. 'Extent'. - This Act shall extend to the whole of Assam excluding the Autonomous State of Meghalaya but including the Municipality of Shillong".