Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(d) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979 (d)Office Assistant and 4th Grade Officers shall be selected as in the case of other Government servants for similar Government Schools.
