Allahabad High Court
U.P.S.R.T.C. vs U.P.S.R.T.C. Driver Union And Others on 18 February, 2013
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- WRIT - C No. - 68543 of 2012 Petitioner :- U.P.S.R.T.C. Respondent :- U.P.S.R.T.C. Driver Union And Others Petitioner Counsel :- Sher Bahadur Singh Respondent Counsel :- C.S.C.,Ranjit Kumar Misra Hon'ble Tarun Agarwala,J.
Learned counsel for the respondent Nos. 1, 2 and 3 are granted three weeks further time to file counter affidavit.
List thereafter.
Interim order to continue till the next date of listing.
Order Date :- 18.2.2013 Priyanka (Tarun Agarwala, J)