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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Nagaland - Subsection

Section 40(2)(g) in Nagaland Forest Act, 1968

(g)establish revenue stations to which forest produce is to be taken by the persons in-charge or for examination, or for the realisation of such money, or in order that such mark may be affixed to it, and prescribe, or authorise a Forest Officer subject to such control as aforesaid to prescribe conditions under which forest produce is to be brought, stored at, and removed from such revenue stations ;