Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 14 July, 2017
ITEM NO.40 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR Mr. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
(Arising out of impugned final judgment and order dated 08-09-2016
in LPA No. 1749/2016 passed by the High Court Of Punjab & Haryana
At Chandigarh)
THE STATE OF HARYANA AND ORS. & ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. & ANR. Respondent(s)
Date : 14-07-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.Piyush Hans,Adv.
Mr.Arun Bhardwaj,Adv.
Mr.Vishwa Pal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await the return of service of notice already issued to both the respondents.
List the matter again on 24.08.2017.
( SANJAY PARIHAR ) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.15 12:42:47 IST Reason: