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Supreme Court - Daily Orders

The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 14 July, 2017

      ITEM NO.40                         REGISTRAR COURT. 2                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR Mr. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                  No(s).   14324/2017

      (Arising out of impugned final judgment and order dated 08-09-2016
      in LPA No. 1749/2016 passed by the High Court Of Punjab & Haryana
      At Chandigarh)

      THE STATE OF HARYANA AND ORS. & ORS.                               Petitioner(s)

                                                    VERSUS

      M/S BESTECH INDIA PVT LTD AND ANR. & ANR.                          Respondent(s)



      Date : 14-07-2017 This petition was called on for hearing today.



      For Petitioner(s)                 Mr.Piyush Hans,Adv.
                                        Mr.Arun Bhardwaj,Adv.
                                        Mr.Vishwa Pal Singh, AOR

      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Await the return of service of notice already issued to both the respondents.

List the matter again on 24.08.2017.

( SANJAY PARIHAR ) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.15 12:42:47 IST Reason: