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State of Rajasthan - Section
Section 5 in The State Capital Investment Subsidy Scheme for New Industries, 1990
5.
New and eligible industrial units set up in the areas as mentioned in clause (3) of this scheme will be eligible for capital investment subsidy at the following rates :| (a) For Large and Medium scale Industrial units: | 15% of the eligible Fixed Capital Investment or Rupees FifteenLacs, whichever is less. |
| (b) For | |
| (i) Small Scale Industrial units: | 20% of the eligible Fixed Capital Investment or Rupees 20Lacs, whichever |
| (ii) Industrial units set up byNRI: | is less Provided that the subsidy for resource based |
| (iii) 100% Export orientedIndustrial units: | Industrial units will be available to the selected NewIndustrial Units in the areas as notified from time to time bythe Government of Rajasthan in the Industries Department. |
| (iv) Industrial units based onresources available in the State: | |
| (c) Labour Intensive new and eligible industrial units willbe' entitled for an additional subsidy at the rate of 2% of theeligible fixed capital investment or Rs. 2 Lacs whichever isless: Provided that the unit is registered under the FactoriesAct, 1948 and the ratio of fixed capital to employees is lessthan or equal to Rs. 35,000/-. |