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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in Orissa Zilla Parishad Election Rules, 1994

(2)If the Commissioner is satisfied on the report of the Election Officer or otherwise as regards the facts stated at Sub-rule (1) above shall direct poll on such date, place and hours he may satisfy.