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[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(iv) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(iv)that the upper age limit for Ex-Service Personnel and the reservists, namely the Defence Service Personnel transferred to the reserve shall be 50 years;