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[Cites 0, Cited by 2] [Section 19(1)] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(1)(d) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(d)has sub-let [or assigned] [These words were inserted by Bombay 4 of 1990, s.5.] the land or failed to cultivate it personally; or