Calcutta High Court (Appellete Side)
Skipper Limited & Anr vs Irrigation And Water Resources ... on 23 December, 2019
Author: Arindam Sinha
Bench: Arindam Sinha
1
6 23.12. W.P. 24284 (W) of 2018
ns 2019
Skipper Limited & anr.
Vs.
Irrigation and Water Resources Department & Ors.
Mr. Deepan Sarkar,
Ms. Rajashree Kajaria .... For petitioners.
Mr. Shamit Sanyal .... For respondent nos.1 to 3.
This writ petition has been listed under heading "To Be Mentioned" at instance of petitioners citing urgency.
Mr. Sarkar, learned advocate appears on behalf of petitioners and submits, in event the writ petition is not taken up for hearing and disposal, the interim order then be appropriately extended. Respondents are represented.
The interim order is extended to run till 31st January, 2020.
The file be sent back to regular Bench for listing in usual course.
( Arindam Sinha, J. )