Supreme Court - Daily Orders
Serious Fraud Investigation Office vs Aditya Sarda on 31 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
1
ITEM NO.55 COURT NO.6 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 13956/2023
(Arising out of impugned final judgment and order dated 20-04-2023
in CRMM No. 17518/2022 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SERIOUS FRAUD INVESTIGATION OFFICE Petitioner(s)
VERSUS
ADITYA SARDA Respondent(s)
(IA No.188486/2023-CONDONATION OF DELAY IN FILING and IA
No.188487/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
WITH
SLP(Crl) No. 13960/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.193219/2023-CONDONATION OF DELAY
IN FILING and IA No.193220/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.193221/2023-EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 13976/2023 (II-B)
( IA No.189573/2023-CONDONATION OF DELAY IN FILING and IA
No.189575/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(Crl) No. 13971/2023 (II-B)
( IA No.188576/2023-CONDONATION OF DELAY IN FILING and IA
No.188578/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.188580/2023-EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 13973-13974/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.198751/2023-CONDONATION OF DELAY
IN FILING and IA No.198752/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(Crl) No. 13965/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.190589/2023-CONDONATION OF DELAY
IN FILING and IA No.190590/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.190591/2023-EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 13975/2023 (II-B)
( IA No.202185/2023-CONDONATION OF DELAY IN FILING and IA
No.202186/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.202187/2023-EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 13983/2023 (II-B)
( IA No.192896/2023-CONDONATION OF DELAY IN FILING and IA
No.192898/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
Signature Not Verified
and IA No.192900/2023-EXEMPTION FROM FILING O.T.)
Digitally signed by
GEETA AHUJA
Date: 2023.10.31
SLP(Crl) No. 13978/2023 (II-B)
18:07:15 IST
Reason:
( IA No.191721/2023-CONDONATION OF DELAY IN FILING and IA
No.191722/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.191723/2023-EXEMPTION FROM FILING O.T.)
SLP(Crl) No. 14128/2023 (II-B)
2
( IA No.195282/2023-CONDONATION OF DELAY IN FILING and IA
No.195283/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 31-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Suryaprakash V Raju, A.S.G.(N/P)
Mrs. Aishwarya Bhati, A.S.G.
Mr. Pratham Sagar, Adv.
Ms. Sthavi Asthana, Adv.
Mr. Rajat Nair, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Akshay Nain, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Padmesh Mishra, Adv.
Ms. A Deepa, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Kritagya Kait, Adv.
Ms. Chitrangda Rastaravara, Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. Sidharth Thakur, Adv.
Mr. Chetanya singh, Adv.
Mr. Ilesh Shukla, Adv.
Mr. Chetan Sharma, Adv.
Ms. Ria Sachthey, Adv.
Mr. Ayush Anand, Adv.
Mr. Sarthak Karol, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Accommodation is asked for on behalf of the learned counsel for the petitioner(s).
List on 05.12.2023.
(VARSHA MENDIRATTA) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR