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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(1)A notice under sub-section (1) of section 11 of the Act requiring a person to be furnished the return or the additional particulars shall be given by the Authorised Officer in Form No. 3.