Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(b) in Andhra Pradesh Private Educational Institutions Grant-in-aid (Regulation) Act, 1988 (b)no Court shall enforce any decree or order directing the payment of any grant-in-aid except to the extent provided by this Act.
