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State of Tamilnadu - Section

Section 48A in Tamil Nadu Panchayats (Elections) Rules, 1995

48A. [ Special procedure for preventing personation of electors. [Inserted by G.O. Ms. No. 151, Rural Development (Cl), dated the 2nd June 2001.]

- With a view to prevent personation of electors and facilitating their identification at the time of poll, every elector shall produce documentary evidence establishing his identity as may be specified and in the manner directed by the State Election Commission in this behalf, from time to time.]