Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] Union of India - Subsection Section 244(3) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 (3)Payment may be sent either by registered post or any other mode as may be appropriate or as approved by the Tribunal at the risk of the partners.
