Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Article 98] [Constitution] Constitution Subarticle Article 98(1) in Constitution of India (1)Each House of Parliament shall have a separate secretarial staff:Provided that nothing in this clause shall be construed as preventing the creation of posts common to both Houses of Parliament.
