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Union of India - Section

Section 78 in The Railway Protection Force Rules, 1987

78. Pay and allowances.

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78.1The pay of superior officers and enrolled members of the Force shall be asfollows or as may prescribed by the Central Government from time to time:-
Superior Officers
Rank Scale of pay
Director-General Rs.7600 (Fixed)
Inspector General Rs.5900-200-6700
[***] [Omitted 'Additional Inspector General' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] [***] [Omitted 'As may prescribed' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)]
Deputy Inspector General Rs.5100-150-5400-150-6150
  .Rs.5400 in 18th year or later)
Senior Commandant Rs.4100-125-4850-150-5300
Commandant
Assistant Inspector General Rs.3000-100-3500-125-4500
[***] [Omitted 'Deputy Commandant' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] [***] [Omitted 'As may prescribed' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)]
Assistant Commandant Rs.2200-75-2800-EB-100-4000
Provided that whenever the posts of Deputy Inspector for General and Assistant Inspector General(in selection grade or otherwise) are held by IPS officers,these posts shall carry a special pay of Rs. 400 each subject to the condition that thepay plus special pay shall not exceed the maximum of the scale of pay of the post towhich the special pay is attached.
Enrolled members of the force
'[Inspector [Substituted by G.S.R. 14, dated 24-1-2007 (w.e.f. 27-1-2007). ] [Rs.6500-200-10,5001] [Substituted by G.S.R. 14, dated 24-1-2007 (w.e.f. 27-1-2007). ]
Sub-Inspector Rs. 1400-40-1800-EB-50-2300
Assistant Sub-Inspector Rs.1320-30-1560-EB-40-2040
Head Constable Rs.975-25-1150-EB-30-1660
[* **] [ Omitted by G.S.R. 229, dated 15-7-1999 (w.e.f. 24-7-1999).]    
Constable   Rs.825-15-900-EB-20-1200
Driver Grade I   Rs.1320-30-1560-EB-40-2040
Driver Grade II   Rs.1200-30-1440-EB-30-1800
Driver Grade III   Rs.950-20-1150-EB-25-1500 -
Fire Extinguisher (Gr. I) Rs.1320-30-1560-EB-40-2040
Fitter, Hose RepairerFitter/Mechanic, (Gr.II) Rs. 1200-30-1440-EB-30-1800
Fire Extinguisher (Gr. III) Rs.950-20-1150-EB-25-1500
PainterTrailor Pump (Gr. I) Rs.1320-30-1560-EB-40-2040
Operator(Static Unit) (Gr.II) Rs.1200-30-1440-EB-30-1900
TailorPump Operator-cum (Gr. III) Rs.950-20-1150-EB-25-1500
Driver(Mobile Unit)  
Ancillary StaffAncillary staff, as specified in Schedule I, shall draw the same scale of pay as is admissible to other enrolled members holding that rank.[***] [ Omitted by G.S.R. 803(E), dated 31-10-2008.]
78.2The fixation of pay shall be done in accordance with extent railway Rules as they apply for such fixation in relation to other organized of the railways.
78.3The superior officers and enrolled members of the Force shall also be eligible ,in accordance with the orders of the Central Government in this behalf to specialpay and allowances as are or may be admissible to a railway servant of correspondingrank or grade and to any concession as may be sanctioned to the holder of anyparticular or technical post in the Force.
78.4The principal and other members of the Force deployed on instructional duties at the Railway Protection Force Academy and other zonal training institutes shall bepaid a monthly instructions allowance or special pay at the rate as admissible to theircounterparts in the corresponding training institution of the Railway.